Supreme Court - Daily Orders
State Of Mp vs Gammon India Ltd on 26 September, 2014
Bench: T.S. Thakur, S.A. Bobde, R. Banumathi
ITEM NO.35 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16889/2012
(Arising out of impugned final judgment and order dated 29/11/2010
in WP No. 8375/2010 passed by the High Court Of M.p At Indore)
STATE OF MP AND ORS Petitioner(s)
VERSUS
GAMMON INDIA LTD Respondent(s)
(with interim relief and office report)
Date : 26/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Mishra Saurabh, Adv.
Mr. Vanshaja Shukla, Adv.
Mr. Ankit Kumar Lal, Adv.
Mr. B. S. Banthia,Adv.
For Respondent(s) Mr. Prashant Kumar, Adv.
Mr. Anurag Sharma, adv.
MS. Awantika, Adv.
M/s. Ap & J Chambers,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post for hearing before a larger Bench along with C.A. No. 974 of 2012.
(Shashi Sareen) (Veena Khera) Signature Not Verified Digitally signed by Court Master Court Master Shashi Sareen Date: 2014.09.27 06:35:44 ALMT Reason: