Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

State Of Mp vs Gammon India Ltd on 26 September, 2014

Bench: T.S. Thakur, S.A. Bobde, R. Banumathi

         ITEM NO.35                            COURT NO.2                 SECTION IVA

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)                 No(s).   16889/2012

         (Arising out of impugned final judgment and order dated 29/11/2010
         in WP No. 8375/2010 passed by the High Court Of M.p At Indore)

         STATE OF MP AND ORS                                               Petitioner(s)

                                                      VERSUS

         GAMMON INDIA LTD                                                  Respondent(s)

         (with interim relief and office report)


         Date : 26/09/2014 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MRS. JUSTICE R. BANUMATHI

         For Petitioner(s)             Mr.   Mishra Saurabh, Adv.
                                       Mr.   Vanshaja Shukla, Adv.
                                       Mr.   Ankit Kumar Lal, Adv.
                                       Mr.   B. S. Banthia,Adv.


         For Respondent(s)             Mr. Prashant Kumar, Adv.
                                       Mr. Anurag Sharma, adv.
                                       MS. Awantika, Adv.
                                       M/s. Ap & J Chambers,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Post for hearing before a larger Bench along with C.A. No. 974 of 2012.

(Shashi Sareen) (Veena Khera) Signature Not Verified Digitally signed by Court Master Court Master Shashi Sareen Date: 2014.09.27 06:35:44 ALMT Reason: