Allahabad High Court
Raj Kumar Jaiswal vs Asstt.Housing Commissioner / ... on 5 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 7773 of 1990 Petitioner :- Raj Kumar Jaiswal Respondent :- Asstt.Housing Commissioner / Astt.R.C.Housing Socitu,Lko. Petitioner Counsel :- S I A Khan,Ali Khan Respondent Counsel :- Rakesh Kumar Agarwal Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioner to press this petition.
The writ petition is accordingly dismissed for non-prosecution. Interim order, if any, stands vacated. Order Date :- 5.7.2010 RBS/-