Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(6)(b) in Tamil Nadu Music and Fine Arts University Act, 2013 (b)exercise such other powers and perform such other financial functions, as may be assigned to him by the Syndicate or as may be prescribed: