Calcutta High Court (Appellete Side)
Miss Jayashree Chandra And Another vs Susanta Kumar Seal Alias Sil And Another on 20 June, 2018
1 S/L. 45.
June 20, 2018.
MNS.
C. O. No. 1662 of 2018 Miss Jayashree Chandra and another Vs. Susanta Kumar Seal alias Sil and another Mr. Asit Baran Raut, Ms. Ishita Raut ...for the petitioners.
Mr. Abhijit Roy, Mr. Gautam Roy ...for the opposite parties. It is submitted by learned counsel for the petitioners that, due to bona fide mistake, two pages of the first impugned order have not been annexed to the present revisional application.
The petitioners are granted liberty to file a complete copy of the said impugned order by way of a supplementary affidavit on the next date of hearing.
Enlist the matter as a 'listed motion' on June 27, 2018.
(Sabyasachi Bhattacharyya, J.)