Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 3] [Entire Act] Union of India - Subsection Section 3(4) in The Indian Ports Act, 1908 (4)"port" includes also any part of a river or channel in which this Act is for the time being in force:
