Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Haryana - Subsection Section 124(c) in Punjab Jail Manual (c)to bring promptly to the notice of the Medical Officer, and Superintendent any case of suspected cholera, infectious disease, serious injury or other serious case.