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[Cites 0, Cited by 1] [Section 120(1)] [Section 120] [Entire Act]

State of Karnataka - Subsection

Section 120(1)(iv) in Karnataka Panchayat Raj Act, 1993

(iv)one-fifth of the Adhyakshas of the Grama panchayats in the Taluk by rotation for a period of one year as the [Adhyaksha of the Taluk Panchayat] [Substituted by Act 29 of 1997 w.e.f. 20.10.1997.] may determine by lot: