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[Cites 0, Cited by 1] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(h) in The Jaipur Development Authority Act, 1982

(h)preparing schemes and advising the concerned authorities, departments and agencies in formulating and undertaking schemes for development of agriculture, horticulture, floriculture, forestry, dairy development, transport, communication, schooling, cultural activities, sports, medicare, tourism, entertainment and similar other activities;