Kerala High Court
Tessy James vs The Director General Of Police on 18 May, 2018
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE V.CHITAMBARESH
&
THE HONOURABLE MR. JUSTICE K.P.JYOTHINDRANATH
TUESDAY, THE 12TH DAY OF JUNE 2018 / 22ND JYAISHTA, 1940
WP(Crl.).No. 215 of 2018
PETITIONER:
TESSY JAMES,
W/O JAMES, KOLLAMPARAMBIL HOUSE,
CHUTTUPADUKARA, EDAPPALLY NORTH P.O.,
ERNAKULAM DISTRICT
BY ADVS.SRI.SIJI ANTONY
SRI.P.M.JOSEPH
SRI.P.S.SAJEEV (CHIRAYIL)
RESPONDENTS:
1. THE DIRECTOR GENERAL OF POLICE, POLICE HEADQUARTERS, THIRUVANANTHAPURAM, PIN- 695 001.
2. THE COMMISSIONER OF POLICE, CITY POLICE OFFICE, KOCHI, PIN 682 031.
3. THE STATION HOUSE OFFICER, ELAMAKKARA POLICE STATION, ERNAKULAM DISTRICT.
4. THE DISTRICT COLLECTOR, ERNAKULAM, DISTRICT HEAD QUARTERS, CIVIL STATION, KAKKANAD.
5. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, SOCIAL JUSTICE DEPARTMENT, VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN- 695 033.
R1 TO R5 BY SENIOR GOVERNMENT PLEADER SRI.K.B. RAMANAND. ADV. SMT. A.K. MAYA KRISHNAN FOR DETENU.
THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON 07-06-2018, THE COURT ON 12-06-2018 DELIVERED THE FOLLOWING:
WP(Crl.).No. 215 of 2018 (S)APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT-P1 A TRUE COPY OF DISCHARGE CARD WITH OP NO.15417/17 ISSUED BY STELLA MARIS HOSPITAL TO ABY JAMES.
EXHIBIT-P2 A TRUE COPY OF THE STATEMENT OF THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 18-05-2018. EXHIBIT-P3 A TRUE COPY OF THE FIR NO.477 OF 2018 DATED 18-05-2018 OF ELAMAKKARA POLICE. EXHIBIT-P4 A TRUE COPY OF THE PHOTOGRAPH OF ABY JAMES (2 NOS). EXHIBIT-P5 A TRUE COPY OF THE DEPOSITION OF ABY JAMES BEFORE JFCM II, ALUVA.
EXHIBIT-P6 A TRUE COPY OF THE ORDER IN CRIME NO.477/2018 OF THE ELAMAKKARA POLICE STATION PASSED BY THE JFCM II, ALUVA DATED 19-05-2018. EXHIBIT-P7 A TRUE COPY OF THE STATEMENT GIVEN BY ABY JAMES TO THE 3RD RESPONDENT.
-TRUE COPY-
PS TO JUDGE b