Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] Union of India - Subsection Section 52(1)(a) in The Rights of Persons with Disabilities Act, 2016 (a)made a statement in relation to any application for the issue or renewal of the certificate which is incorrect or false in material particulars; or