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Madhya Pradesh High Court

Prem Kumar Soni,Lrs- Smt. Pramila vs The State Of M.P. And Ors. on 28 August, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                           1
                          IN    THE       HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                        BEFORE
                                                   JUSTICE SUJOY PAUL
                                              ON THE 28 th OF AUGUST, 2023
                                         WRIT PET. (SERVICE) No. 894 of 2004

                         BETWEEN:-
                         PREM KUMAR SONI, AGED ABOUT 52 YEARS, S/O LATE
                         SHRI LAL CHAND SONI, LDC NORTH PRODUCTION
                         DIVISION, BALAGHAT (DEAD)
                         1. SMT. PARMILA WD/O LATE SHRI PREM KUMAR
                         SONI
                         2.     SMT. SANGEETA SONI D/O LATE SHRI PREM
                         KUMAR SONI W/O SHRI RAMDAYAL SONI, BOTH ARE
                         R/O VILLAGE-KHAMI TAHSIL KESLARI DISTRICT
                         SEONI (MP)

                                                                                         .....PETITIONER
                         (NONE )

                         AND
                         THE STATE OF M.P. THROUGH THE SECRETARY,
                         FOREST    DEPARTMENT,    VALLABH     BHAWAN
                         MANTRALAYA BHOPAL (M.P)
                         2. CONSERVATOR OF FOREST, BALAGHAT (M.P)
                         3.  CHIEF EXECUTIVE OFFICER, JILLA PANCHAYAT
                         REVENUE     DEPARTMENT,      BHOPAL (MADHYA
                         PRADESH)

                                                                                       .....RESPONDENTS
                         (BY SHRI RITWIK PARASHAR - GOVERNMENT ADVOCATE )

                               T h is appeal coming on for orders this day, t h e cou rt passed the
                         following:
                                                            ORDER

None for the petitioners even in the pass over round. The Writ Petition is dismissed for want of prosecution.

(SUJOY PAUL) JUDGE manju Signature Not Verified Signed by: MANJU Signing time: 8/29/2023 5:33:55 PM