Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(3)(e) in Bihar Inland Vessels Rules, 2013 (e)Know what attention is required by the various parts of the machinery and understand the use and management of the deferent valves, cocks, pipes and connections.