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Supreme Court - Daily Orders

The Commissioner Of Central Excise ... vs M/S. Pure Chemical Ltd. on 7 January, 2019

Bench: Chief Justice, Sanjay Kishan Kaul

     ITEM NO.3                                  COURT NO.1                    SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal No. 4511/2010

     THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS                           Appellant

                                                     VERSUS
     M/S. PURE CHEMICAL LTD.                                              Respondent

     WITH
     I.A. No.154501/2018 in C.A. No. 569/2012 (III)
     (FOR EARLY HEARING)

     Date : 07-01-2019 This appeal was called on for hearing today.

     CORAM :                HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Appellant                     Mr. Arijit Prasad, Adv.
                                       Mr. T.M. Singh, Adv.
                                       Mr. B. Krishna Prasad, AOR
     For Respondents
                                       Mr.   V. Lakshmikumaran, Adv.
                                       Mr.   L. Badri Narayanan, Adv.
                                       Mr.   Aaditya Bhattacharya, Adv.
                                       Mr.   Manish Rastogi, Adv.
                                       Mr.   Victor Das, Adv.
                                       Ms.   Apeksha Mehta, Adv.
                                       Mr.   Shrey Ashat, Adv.
                                       Mr.   M.P. Devanath, AOR

                                       Mr. K.R. Sasiprabhu, AOR
                                       Mr. Somiran Sharma, Adv.
                                       Mr. Vishnu Sharma, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

I.A. NO. 154501/2018 in C.A. No. 569/2012 This is an application for early hearing of the appeal.

Let the appeal be listed in the month of March, Signature Not Verified 2019 before the appropriate Bench. Digitally signed by DEEPAK GUGLANI Date: 2019.01.07 16:49:52 IST

The application is accordingly disposed of.

Reason:




                           (Deepak Guglani)                         (Anand Prakash)
                             Court Master                             Court Master