Supreme Court - Daily Orders
The Commissioner Of Central Excise ... vs M/S. Pure Chemical Ltd. on 7 January, 2019
Bench: Chief Justice, Sanjay Kishan Kaul
ITEM NO.3 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4511/2010
THE COMMISSIONER OF CENTRAL EXCISE CUSTOMS Appellant
VERSUS
M/S. PURE CHEMICAL LTD. Respondent
WITH
I.A. No.154501/2018 in C.A. No. 569/2012 (III)
(FOR EARLY HEARING)
Date : 07-01-2019 This appeal was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant Mr. Arijit Prasad, Adv.
Mr. T.M. Singh, Adv.
Mr. B. Krishna Prasad, AOR
For Respondents
Mr. V. Lakshmikumaran, Adv.
Mr. L. Badri Narayanan, Adv.
Mr. Aaditya Bhattacharya, Adv.
Mr. Manish Rastogi, Adv.
Mr. Victor Das, Adv.
Ms. Apeksha Mehta, Adv.
Mr. Shrey Ashat, Adv.
Mr. M.P. Devanath, AOR
Mr. K.R. Sasiprabhu, AOR
Mr. Somiran Sharma, Adv.
Mr. Vishnu Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. NO. 154501/2018 in C.A. No. 569/2012 This is an application for early hearing of the appeal.
Let the appeal be listed in the month of March, Signature Not Verified 2019 before the appropriate Bench. Digitally signed by DEEPAK GUGLANI Date: 2019.01.07 16:49:52 IST
The application is accordingly disposed of.
Reason:
(Deepak Guglani) (Anand Prakash)
Court Master Court Master