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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

State of Chattisgarh - Subsection

Section 231(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)the want of drainage or scavenging, or the difficulty of arranging therein for the drainage or scavenging of any such buildings or blocks or areas as aforesaid; or