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[Cites 0, Cited by 4] [Section 120] [Entire Act]

State of Kerala - Subsection

Section 120(q) in Kerala Police Act, 2011

(q)pastes or affixes any document anywhere which is of a defamatory or threatening nature concealing the identity of the author thereof, shall, on conviction, be punishable with imprisonment which may extend to one year or with fine which may extend to five thousand rupees or with both.