Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(8) in The M.P. Foreign Liquor Rules, 1996

(8)Every licensee under these rules shall keep his stock of foreign liquor on the premises specified in his licence only.