Allahabad High Court
Ram Kumar And Ors. vs Chairman Board Of Revenue U.P.Lucknow ... on 18 January, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- MISC. SINGLE No. - 150 of 2010 Petitioner :- Ram Kumar And Ors. Respondent :- Chairman Board Of Revenue U.P.Lucknow And Ors. Petitioner Counsel :- J.N.Misra Respondent Counsel :- C.S.C.,Akhand Pratap Singh Hon'ble Shri Narayan Shukla,J.
Mr.R.P.Singh, learned Advocate put in appearance on behalf of opposite parties 3 to 5 and files counter affidavit, the same is taken on record. A week's time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit.
List thereafter.
Order Date :- 18.1.2010 Banswar