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Allahabad High Court

Ram Kumar And Ors. vs Chairman Board Of Revenue U.P.Lucknow ... on 18 January, 2010

Author: Narayan Shukla

Bench: Narayan Shukla

Court No. - 3

Case :- MISC. SINGLE No. - 150 of 2010

Petitioner :- Ram Kumar And Ors.
Respondent :- Chairman Board Of Revenue U.P.Lucknow And Ors.
Petitioner Counsel :- J.N.Misra
Respondent Counsel :- C.S.C.,Akhand Pratap Singh

Hon'ble Shri Narayan Shukla,J.

Mr.R.P.Singh, learned Advocate put in appearance on behalf of opposite parties 3 to 5 and files counter affidavit, the same is taken on record. A week's time as prayed by learned counsel for the petitioner is allowed to file the rejoinder affidavit.

List thereafter.

Order Date :- 18.1.2010 Banswar