Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(9)] [Section 84] [Entire Act]

NCT Delhi - Subsection

Section 84(9)(a) in The Delhi Value Added Tax Act, 2004

(a)the Commissioner has issued to a person a determination in respect of a particular transaction; and