Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Estates Abolition Rules, 1952 1. Short title and commencement. (1)These rules may be called the Orissa Estates Abolition Rules, 1952.(2)They shall come into force at once.
