Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 559] [Entire Act] State of Odisha - Subsection Section 559(3) in Orissa Municipal Rules, 1953 (3)The night-soil, kachra, sweepings, ace, slaughter house, refuse and all other forms of town rubbish and offensive matter collected by the Municipality shall be daily conveyed to the compost depot.
