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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(7) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(7)Unused paper seals.He shall seal with his own seal and the seal of any candidate or his agent who may desire to affix his seal, all the packets prepared under this rule.