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[Cites 0, Cited by 1] [Entire Act]

State of Jammu-Kashmir - Section

Section 5 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(5)
(a)The Headquarters of the University shall be at a place to be approved by the Government.
(b)The University may establish regional research and experiment stations and sub-stations in its respective Division representing different agro-climatic conditions and needs."]