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[Cites 0, Cited by 0] [Section 54CC] [Entire Act]

State of Tamilnadu - Subsection

Section 54CC(5) in Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948

(5)Every order for payment made by the Tribunal or the Special Tribunal in favour of any person shall be binding on the District Court.]