Section 2(52)(c) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 2(52)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(52)(c) in Code on Social Security, 2020

(c)in the case of a factory owned or controlled by the Central Government or any State Government, or any local authority, the person or persons appointed to manage the affairs of the factory by the Central Government, the State Government or the local authority or such other authority as may be prescribed by the Central Government,

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Union of India - Subsection

Section 2(52)(c) in Code on Social Security, 2020