Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(3)(k) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (k)to exercise such other powers and to discharge such other function as are incidental to or requisite to give effect to the provisions of this Act.