Allahabad High Court
Smt. Nidhi Sharma vs Director Of Technical Education And ... on 10 August, 2010
Bench: Ashok Bhushan, Virendra Kumar Dixit
Court No. - 35 Case :- WRIT -- A No. -- 16087 of 2001 Petitioner :- Smt. Nidhi Shanna Respondent :- Director Of Technical Education And Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C. Hon'ble Ashok Bhushan.J.
Hon'ble Virendra Kumar Dixit.J. Case called out in the revised list. No one appeared for the petitioner to press the writ petition. The writ petition is dismissed for non--prosecution. Order Date :- 10.8.2010 Ram Murti