Section 69A in The Coal Mines Provident Fund Scheme
69A. [ Obligation to produce Documents before Inspector. [Inserted by the Government of India, Ministry of Labour Notification No. PF 2(11)/52 dated 24.4.52.]
- Where an Inspector in exercise of the powers conferred on him under clause (b) of sub-section (2) of section 10 of the Act requires any person in charge of a coal mine or its office to produce any document before him, that person shall produce such document before the Inspector.]
