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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(4)(ii) in The Karnataka Tax on Professions, Trades, Callings and Employments Act, 1976

(ii)any interest that has become payable in respect of tax due as on 31st March 1987 shall not be collected provided such tax is paid in full on or before 30th June, 1989.]