Gauhati High Court
Jitul Deka vs The State Of Assam And 11 Ors on 27 January, 2020
Author: Manojit Bhuyan
Bench: Manojit Bhuyan, Soumitra Saikia
Page No.# 1/4
GAHC010140832019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 38/2019
1:JITUL DEKA
GENERAL SECRETARY, ASOMIYA YUVA MANCHA, S/O. SRI KARUNA
DEKA, R/O. AT TELECOM, KUNJA COMMERCIAL COMPLEX, MALIGAON,
GUWAHATI, ASSAM, PIN-781012.
VERSUS
1:THE STATE OF ASSAM AND 11 ORS.
REP. BY CHIEF SECRETARY, GOVT. OF ASSAM, DISPUR, GUWAHATI.
2:THE UNION OF INDIA
REP. BY SECRETARY
MINISTRY OF ENVIRONMENT AND FOREST PARYAVARAN BHAWAN
C.G.O. COMPLEX
LODHI ROAD
NEW DELHI-110003.
3:THE CHIEF CONSERVATOR OF FOREST
REGIONAL OFFICE
MINISTRY OF ENVIRONMENT AND FOREST (NEZ)
UPLAND ROAD
LAITMUKHRAH
SHILLONG-793003.
4:THE SECRETARY
DEPTT. OF ENVIRONMENT
GOVT. OF ASSAM
GUWAHATI.
5:THE CHIEF CONSERVATOR OF FOREST (T)
CENTRAL ASSAM CIRCLE
BASISTHA FOREST COMPLEX
GUWAHATI-781029.
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6:THE DY. COMMISSIONER
KAMRUP METROPOLITAN DISTRICT
GUWAHATI.
7:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
KAMRUP
GUWAHATI.
8:THE GUWAHATI DEVELOPMENT AUTHORITY
REP. BY THE COMMISSIONER AND SECY.
JANATA BHAVAN
(D) BLOCK
2ND FLOOR
DISPUR
GUWAHATI-06.
9:THE GUWAHATI MUNICIPAL CORPORATION
REP. BY THE COMMISSIONER
PAN BAZAR
GUWAHATI
10:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
REP. BY THE COMMISSIONER
BHANGAGARH
GUWAHATI.
11:SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956 HAVING ITS REGD. OFFICE AT PLOT NO.X-1
2 AND 3 BLOCK- EP
SALT LAKE CITY
SECTOR V
P.O. SECH BHAWAN
P.S. ELECTRONIC COMPLEX
KOLKATA-700091.
12:THE CENTRAL BUREAU OF INVESTIGATION
REP. BY THE DIRECTOR
BLOCK NO.3
CGO COMPLEX
LODHI ROAD
NEW DELHI-110003
Advocate for the Petitioner : MR K CHOUDHURY
Advocate for the Respondent : ASSTT.S.G.I.
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Linked Case : WP(C) 7397/2018
1:SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
A COMPANY INCORPORATED UNDER THE COMPANIED ACT
1956 HAVING ITS REGD. OFFICE AT PLOT NO. X-1
2 AND 3
BLOCK- EP
SALT LAKE CITY
SECTOR V
P.O. SECH BHAWAN
P.S. ELECTRONIC COMPLEX
KOLKATA- 700091
REP. BY SRI NAYAN BASU
PROJECT HEAD
VERSUS
1:THE STATE OF ASSAM AND 4 ORS.
REP. BY ADDL. CHIEF SECY.
GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY
2:THE COMM. AND SECY.
GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GHY
3:THE DY. COMMISSIONER
KAMRUP (M) DISTRICT
GHY
4:THE CIRCLE OFFICER
GUWAHATI REVENUE CIRCLE
KAMRUP
GHY
5:THE GUWAHATI DEVELOPMENT DEPTT.
REP. BY THE COMM. AND SECY.
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JANATA BHAVAN
D BLOCK
DISPUR
GHY-6
Advocate for the Petitioner : DR. A SARAF
Advocate for the Respondent : GA
ASSAM
:: BEFORE ::
HON'BLE MR. JUSTICE MANOJIT BHUYAN
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
O R D E R
27.01.2020 (Manojit Bhuyan, J) Mr. A. Goyal, learned counsel representing the respondent no.11 in PIL/38/2019 prays for and is granted 3(three) weeks' time to file affidavit-in-opposition in terms of the earlier order of this Court. Mr. M. Smith, learned counsel for the petitioner in PIL/38/2019 does not express any objection.
List immediately after 3 weeks.
JUDGE JUDGE Comparing Assistant