Section 26(1)(i) in The Milk and Milk Product Order, 1992

[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1)(i) in The Milk and Milk Product Order, 1992

(i)The product related to that items shall be got certified by the Officer authorised in this behalf by the registering authority to the effect that the goods conform to the standards of quality prescribed by the Central Government,-

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Union of India - Subsection

Section 26(1)(i) in The Milk and Milk Product Order, 1992