Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(7)(a) in THE DIGITAL PERSONAL DATA PROTECTION ACT, 2023

(a)summoning and enforcing the attendance of any person and examining her on oath;