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[Cites 0, Cited by 0] [Section 331D] [Entire Act]

Union of India - Subsection

Section 331D(3) in Rules of Procedure and Conduct of Business in Lok Sabha

(3)The Chairperson of Committees as specified in Part I of Fifth Schedule shall be appointed by the Chairperson, Rajya Sabha and Chairperson of Committees as specified in Part II of the said Schedule shall be appointed by the Speaker, from amongst the members of the Committees.