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Union of India - Section

Section 1 in Presidency Small Cause Courts Act, 1882

1. Short title, Commencement.

- This Act may be called the Presidency Small Cause Courts Act, 1882; and it shall come into force on the first day of July, 1882.But nothing herein contained shall affect the provisions of the Army Act, [***] [The figures '1881' Repeal by Act 12 of 1891, s. 2 and the First Schedule.] (44 & 45 Vict., c. 58) section 151, or the rights or liabilities of any person under any decree passed before that day.