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[Cites 0, Cited by 0] [Section 301] [Entire Act]

Union of India - Subsection

Section 301(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)Restoration of good conduct badges may be considered when it becomes due whether the sailor prefers his claim or not, the procedure in sub-regulation (1) of regulation 294 for the award of a badge being observed.