Section 4(2) in The M.P. Griha Nirman Mandal Adhiniyam, 1972
(2)The Housing Commissioner shall act as the Member-Secretary of the Board.[Chapter II-A [Inserted by M.P. Act No. 26 of 1982 (w.e.f. 22-10-1982).] Establishment of Madhya Pradesh Gramin Avas Mandal
