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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(b) in Andhra Pradesh Co-Operative Service Rules, 1989

(b)A [Co-operative Sub-Registrar, a Section Officer of Andhra Pradesh Secretariat or a special category stenographer working in the office of the Commissioner for co-operation and Registrar of Co-operative Societies] [Substituted by G.O.Ms.No. 1651, F & A (Co-Operative II), dated 24-12-1992, Published in Andhra Pradesh Cu. part I (ext.), dated 11-1-1993.] shall have passed the Accounts test for Executive Officers to be eligible for appointment by transfer as Deputy Registrar :