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Allahabad High Court

U.P.State Bridge Corpn.Ltd.Through ... vs Vijay Shanker Srivastava on 16 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 6189 of 2000

Petitioner :- U.P.State Bridge Corpn.Ltd.Through M.D.And Anors.

Respondent :- Vijay Shanker Srivastava
Petitioner Counsel :- Ashok Pandey,Shishir Jain
Respondent Counsel :- C.S.C.,D.P.Dubey

Hon'ble Satyendra Singh Chauhan,J.

Adjourned on the illness slip of learned counsel for the petitioners. List again.

Order Date :- 16.7.2010 RBS/-