Allahabad High Court
U.P.State Bridge Corpn.Ltd.Through ... vs Vijay Shanker Srivastava on 16 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 6189 of 2000 Petitioner :- U.P.State Bridge Corpn.Ltd.Through M.D.And Anors. Respondent :- Vijay Shanker Srivastava Petitioner Counsel :- Ashok Pandey,Shishir Jain Respondent Counsel :- C.S.C.,D.P.Dubey Hon'ble Satyendra Singh Chauhan,J.
Adjourned on the illness slip of learned counsel for the petitioners. List again.
Order Date :- 16.7.2010 RBS/-