Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] Union of India - Subsection Section 38(1)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018 (b)in the case of a widow with children or a widower, upto the date of death or remarriage, whichever is earlier;