Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955 4. [Deleted] [Deleted vide MHA Notification No. 16/1/68-AIS(III)-A, dated 3/4/70.].
