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State of Assam - Section

Section 168 in Instructions Relating to Liquor

168. Hydrometers.

- Three full sets of glass hydrometers shall be maintained in each spirit warehouse, viz. two sets for use and one set as a standard, the latter being kept under lock and key.In each district and sub-divisional Excise office one full set of glass hydrometers will be maintained. One pocket set of hydrometer with weights shall be issued to each officer whose duty it is to inspect retail liquor shops.