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Greater Bengaluru City Corporation -

Section 67 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

67. including such powers as may be prescribed.

Delegation of Chief Commissioner's extraordinary power.- The ChiefCommissioner may on his own responsibility and by order in writing authorise the healthofficer, the engineer, the revenue officer or any other officer who is the head of adepartment working under the Chief Commissioner, or any person in temporary chargeof the duties of any of the officers aforesaid to exercise the extraordinary powers