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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

15. Labelling of liquor bottles.

(1)The licensee shall label each bottle after bottling with a label printed in English or Telugu language showing the name of the licensed manufactory and the place where the bottling is done.
(2)The labels shall be affixed to the liquor bottles only after such labels are approved by the Commissioner.