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Central Information Commission

Rajeev Sharma vs Ministry Of Health & Family Welfare on 4 September, 2017

I                             CENTRAL INFORMATION COMMISSION
                             August Kranti Bhawan, Bhikaji Cama Place,
                                        New De1hi-110066



            File no                Name of anoellate              Name of public Authority
    cIC/S/A/2009 /000026           Hitesh Kumar                   Delhi Development Authority
    crc /s /A/ 2009 / 000004       M L Goyal                      Ministrv of Urban Development
    crclADlcl2olll00i30
    6                                                              UT of Delhi
    cic/ DS/A/2011looo720          Prakash                         Ministry oi Urban Development
    ctclAD lcl20 1110Q148
    6.:.                           HAJI JAMALUDDIN                 UT of Delhi
    crclAD/cl20 11/0o148
    .7
                                   HAJI JAMALUDDIN                 UT of Delhi
    crclADlcl20il/o0149
    4                              MOHD TARIK                      UT of Delhi
    crclAD lcl2otr loot4e
    6                                                              UT of Delhi
    crcl   AD      lcl2o11l00149
                                   MOHD TARIK    ''.. :"      '    UT of Delhi
    cra/ hD/cl20 11/0o17s
    a-                             RAM   NIWAS        :            UT of Delhi

                                   RAM NIWAS                       .UT.   of Delhi
    ctclADlcl20 11/oo175
    5.i.' .:'i:.   -               RAM   NIWAS    .                UT of Delhi
    CICI\D/:cI20 11/oo160
    2                              IRSHAD                            UT of Delhi
    cIC,/SS / C/20 | I / OOO443 .AVADH KISHORE JHA                .: Ministrv of Coal    .: .




    crcrSS iClzo t t / ooo444,, AVADH KISHORE JFIA                   Ministry of Coal
    CIC/DS/A/201 1 /003738 l .C P DHARMESH                .
                                                                   ' Delhi Develooment Authority


    cIC/SG/C/20L2/OOO|74           Ashwani

    C]clLS lcl2012 /000815         Surindra Pal Verma
    crc/DS / c/2012 /ooooo4        S S Chawla                      Miaistrv of Urban Deveiopment
                                   GUPTESHWAR SINGH
    cic/ss /A/ 20 12 I oo291t' TOOFANI
    ctc/vs Ic I2012 /ooo394                                        Delhi Development Authority
    crci DS/c/20t2/ootto6 Jioti                                    MCD
    crclAD lcl2ot2loo222
    3                              L D CHOPRA                      UT of Delhi
    ctclAD lcl20 12l 0003I
    o                              SHABANA                         UT of Delhi
    crclADlcl2ol,2looo32
    o                              SHABANA                         UT of Delhi
    crclADlcl2ol2loot47
    0                              RAJINDER SINGH                  UT of Delhi
    -cLc/ AD I A / 2072 I OO3322   BIRENDER SINGH                  UT of Delhi
    crc/vs /A/ 20 12loooo87        Bharat Bhushan                  Delhi Development Authority
    ctc/vs/c/2012 /000031          L G Dass                        Delhi Development Authority
                                                           Ministry of Health & Family
C]c/LS/c/2012/oooa4l          Ram Bahadur                 Welfare
ctc/DS /A/ 20 t2 loo1432      V Chaudhry                  MCD
clc./vs/c/2012/ooo416         Devender Kumar Sharma       Ministry of Urban Development
ac lvs /c/2012 looo4t4        Anil Gianchandani           Delhi Development Authority
crclAD lcl2ot2l00064
J                             MANO.] KUMAR                UT of Deihi
                                                          Ministry of Health & FamilY
crc/LS/C/2012l001085          Virender Kumar              Welfare
crclADlcl20 12l00039
6                             R L GARG                    UT of Delhi
crclADlcl2ol2loor18,
B'                                                        UT of Delhi
                                                          Directorate of General of Health
crc/sG/A/ 20 t2 /ooo&2t       Raianna Sreedhara           Services
ctc/vs /c/2012 /000285        Phool Chand                 Ministrv of Urban DeveloPment
crctvs /c/2012t0oo290         Ganga Devi                  Delhi Development AuthoritY
ctc/Ds /A/ 20 t2 /oo2702      Ashish Kumar Jha            MCD
CIc/vs/c/2412l000811                                      Delhi DevelopmenI Authority
uc/vs/Al20t2loo1731           l   C Choudharv             Delhi Development Authority
crc/vsi c/20 12loootrT                                    Delhi Development Authority
crc,vstc/2012Iooo44l          R N Dhawan                  Delhi Development Authority
                                                          Central PubLic Works
                              Rahul Satish Dhote          Department. Headquarters
crc/vs/c/2012t400462                                      Delhi Development Authority
ctc/vs/c/2012l000455              M Satyanarayana Rao     Delhi Development Authority
crc/vstc/20 t2 /ooo8r4        CPRai                       Deihi Development Authorit-y

                              VIVEK CHIB                  UT of Delhi
crc/DS/c/2012i 000415         Ralesh Kumar Johar          Ministrv of Urban Development
crclDS/At2012/ooot42          Rahul Gupta                 Ministry of Urban Development
cic/DS /A/2012 looot44        Satva naravan Gupta         Delhi Development Authority
crc/DS /A/ 2012 /000181       N B Gautam                  Delhi Development Authority
                                                          Ministry of Health & Family
                              Shabbeer Ahmed              Welfare
                                                          Ministry of Health & Family
                              Damodar J Lokhande          Welfare
crclADlcl2ot2lool4o
                                                          UT of Delhi
                                                          Ministry of Health & Family
crc   tLS   /At20t2 t002368   Poormwasi Jaiswal           Weifare
crc/ss /ci     2012 /000386   RAM CHANDER RAWANI          Bharar Cokjne Coal Limited.
                               KHITISH CHANDRA
CIC]SS /A/2012 IOOIBBT        DASH                        Mahanadi Coalfieis Limited
                                                          Ministry of Health & Family
uc     lA/2012 too7a67
      ILS                      H K Seheal                 Welfare
crc /DS /A/20121OO1759         Prem Parkash Sikka         MCD
crclAD lcl2ot2loor77           NITESH KUMAR
6                             TRiPATHI                    UT of Delhi
crclDSlc/2012i o01133          Amrik Sinsh                MCD
crcIAD/Al2013l000038          SAN.]AY KUMAR               UT of Delhi



                                            !\
                                                 LT
                                            \.        1
   cIC/AD/A/20 131000048         RAMPAT                            UT of Delhi
  crclDS/Al2Or3lOOO737          Roshan Singh                      MCD
  crclAD lc/2073lOorB2
 4                              Anand Kishore Panda               UT of Delhi
 clc lvs I Al20t3 I OO2O12      Man Mohan Gulati                  Delhi Development Authoritv
 crclADlcl20 13/00007
 0                              JAWAHAR SINGH                     UT of Delhi
 CIc/vs/c 1201s/ 000320         Suhail                            Delhi Deveiopment Authoritrr
 crclAD lcl20 13/00021
 6                              L D CHOPRA.                       UT of Delhi
 cIC/SS /A/ 2013/ 000699        D P SHARAF                        South Eastern Coalhelds Ltd.
 crc/DS lc/2013lOOo292          Surendra Singh                    MCD
 crclADlcl2ot3loot62
 2                              Manmohan Singh                    UT of Delhi
 crc   IDS I A/ 2Ot3 I Oot2gs   Deepika                           MCD
 ciclvs/A/2013      / OO0254    Mohan LaI                        Deihi Development Authority
 crc/KY /Al2Or4looos47          YASH PAL SAWHNEY                 Delhi DeveLopment Authority
                                                                 Ministry of Health & Family
 ctc /YA/ Al2Or4 /OOL410                                         Welfare
                                                                 Ministry of Health & Family
 crc IYAIA/2014 /OO23s5                                          Welfare
 ctcls{lA/2074/OOt7ls           DR BALDEV RAJ                    GNCTD
 cIC/YA/ C I2Ot4 /OOO47I        P C PANDE                        MCD
 crc/YA/C/2O14lOOOO90           JASODA DADLANI                   MCD
 crc/sA/A/2014/001910           VIJAY KUMAR GARG                 GNCTD
 crclYAlc/2014/OOo490           SHYAM SINGH                      MCD
 clc/sa/Al20 1s/0019s2          AMARJEET SINGH                   Delhi Fire Services
                                                                 Ministry of Health & Family
                                                                 Welfare
 CIclcc lAl20 15/001506         L D CHOPRA                       UT of Deihi
 clc/YA/ A/20 15i 0O11s7        DEEPAK YADAV                     NDMC
 ctc /sA/ A/ 2o1s I ojt772      ASIF IQBAL                       GNCTD
 CIclsA/A/2O15l001598           S K JAIN                         Delhi Jal Board
 ctc/sA/A/2O15l0O162       1    M S RATHORE                      GNCTD


                                          ORDER

The captioned appeals/complaints are pending with t.Ile commission for adjudication; however complaint/appeal files are nor available in the commission. In terms of the d.ecision taken in commission,s meeting dated 2L.o3-2o17, the matter was taken up by the Registrar of this commission with .the concerned parties to provide the relevant documents so as to enable the commission to reconstruct files and taking up the same for adjudication. However, as per office report, no reply has been received. in the capdoned cases lrom either sid.e"

Further, a public notice was put up on the commission,s notice board on 08.05"2017 affording another opportunity to provide the copies of relevant ilJ '',-
!-
! \ documents witlin a period of 3O days. Despite tJ:is, the parlies have not exhibited their willingness to pursue the respective matters.
In itris facgual backdrop, the present appeal/complaints are placed before the Commission on the reference of registry. Despite sufficient opportunity, the parties hereto have flot taken any step further and thus, the Commission deems it'appropriate to close the captioned cases.
(Y InforEation tn' :it'?
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