Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(5) in West Bengal Town and Country (Planning and Development) Act, 1979 (5)The provisions of section 50 shall, mutatis mutandis, apply in relation to the unauthorised development or use of land included in a development scheme.
