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Supreme Court - Daily Orders

Shaji Poulose vs The Institute Of Chartered Accountants ... on 31 January, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.101                   COURT NO.11                      SECTION XI-A

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                         TRANSFER CASE (CIVIL)     NO(S). 29/2021

     (Arising out of impugned final judgment and order dated 09-12-2020
     in T.P.(C) No.2849/2019 passed by the Supreme Court of India)

     SHAJI POULOSE                                             Petitioner(s)

                                          VERSUS

     THE INSTITUTE OF CHARTERED ACCOUNTANTS OF
     INDIA & ORS.                                              Respondent(s)

     (IA No. 20988/2021 - CLARIFICATION/DIRECTION
      IA No. 20975/2021 - INTERVENTION APPLICATION)

     WITH

     W.P.(C) No. 371/2021 (X)
     (IA No. 41905/2021 - GRANT OF INTERIM RELIEF)

     W.P.(C) No. 581/2021 (X)
     (IA No. 63523/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 63519/2021 - GRANT OF INTERIM RELIEF)

     T.C.(C) No. 70/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 48/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 51/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 60/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 67/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 57/2023 (XII)
     (FOR ADMISSION)

     T.C.(C) No. 68/2023 (XII)
     (FOR ADMISSION)
Signature Not Verified

Digitally signed by
RADHA SHARMA
Date: 2024.01.31
     T.C.(C) No. 53/2023 (XII)
17:10:28 IST
Reason:

     (FOR ADMISSION)


                                           1
T.C.(C) No. 76/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 58/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 71/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 81/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 50/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 61/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 59/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 66/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 47/2023 (XII)

T.C.(C) No. 80/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 54/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 65/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 49/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 79/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 52/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 82/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 72/2023 (XII)
(FOR ADMISSION)



T.C.(C) No. 56/2023 (XII)

                            2
(FOR ADMISSION)

T.C.(C) No. 73/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 55/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 77/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 64/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 63/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 75/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 62/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 74/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 86/2023 (IV-A)
(FOR ADMISSION)

T.C.(C) No. 84/2023 (IV-A)
(FOR ADMISSION)

T.C.(C) No. 87/2023 (IV-A)
(FOR ADMISSION)

T.C.(C) No. 85/2023 (IV-A)
(FOR ADMISSION)

T.C.(C) No. 83/2023 (IV-A)

T.C.(C) No. 88/2023 (XII-A)
(FOR ADMISSION)

T.C.(C) No. 38/2021 (XVI)

T.C.(C) No. 39/2021 (XVI)

T.C.(C) No. 37/2021 (XII)

T.C.(C) No. 36/2021 (XI-A)

T.C.(C) No. 35/2021 (XVI)


                              3
T.C.(C) No. 34/2021 (XII)

T.C.(C) No. 33/2021 (XII)

T.C.(C) No. 32/2021 (XII)

T.C.(C) No. 31/2021 (XI-A)

T.C.(C) No. 27/2021 (XII)
(IA No. 99253/2021 - APPROPRIATE ORDERS/DIRECTIONS)

T.C.(C) No. 28/2021 (XII)

W.P.(C) No. 272/2021 (X)
(IA No. 30042/2021 - STAY APPLICATION)

W.P.(C) No. 267/2021 (X)
(IA No. 155862/2023 - AMENDMENT OF THE PETITION
IA No. 29398/2021 - STAY APPLICATION)

W.P.(C) No. 186/2022 (X)
(IA No. 39258/2022 - STAY APPLICATION)

T.C.(C) No. 30/2021 (XI-A)

 W.P.(C) No. 670/2021 (X)
(IA No. 70218/2021 - STAY APPLICATION)

 W.P.(C) No. 1084/2021 (X)
(IA No. 124730/2021 - GRANT OF INTERIM RELIEF)

 W.P.(C) No. 1256/2021 (X)
(IA No. 148879/2021 - STAY APPLICATION)

 W.P.(C) No. 1200/2021 (X)
(IA No. 141182/2021 - GRANT OF INTERIM RELIEF)

 W.P.(C) No. 1360/2021 (X)
(IA No. 165238/2021 - GRANT OF INTERIM RELIEF
IA No. 165239/2021 - PERMISSION TO APPEAR AND ARGUE IN PERSON)

 W.P.(C) No. 1291/2021 (X)
(IA No. 153247/2021 - STAY APPLICATION)

 W.P.(C) No. 1295/2021 (X)
(IA No. 154245/2021 - STAY APPLICATION)

 W.P.(C) No. 32/2022 (X)
(IA No. 7128/2022 - STAY APPLICATION)

 W.P.(C) No. 833/2022 (X)
(IA No. 144358/2022 - GRANT OF INTERIM RELIEF)


                                 4
T.C.(C) No. 32/2023 (XII-A)

T.C.(C) No. 38/2023 (IV)

T.C.(C) No. 37/2023 (XI-A)
(FOR ADMISSION)

T.C.(C) No. 34/2023 (XI-A)

T.C.(C) No. 36/2023 (XI-A)

T.C.(C) No. 35/2023 (XI-A)
(FOR ADMISSION)

T.C.(C) No. 33/2023 (XI-A)
(FOR ADMISSION)

T.C.(C) No. 39/2023 (XVI)

T.C.(C) No. 69/2023 (XII)
(FOR ADMISSION)

T.C.(C) No. 78/2023 (XII)
(FOR ADMISSION)

Date : 31-01-2024 These matters were called on for hearing today.

CORAM :
          HON'BLE MRS. JUSTICE B.V. NAGARATHNA
          HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

                            By Courts Motion

For Petitioner(s)   Mr. Manish K. Bishnoi, AOR
                    Ms. Ila Shikhar Sheel, Adv.
                    Mr. Hitesh Lodwal, Adv.

                    Mr. Arjun Garg, AOR
                    Mr. Shobhit Jain, Adv.
                    Mr. Aakash Nandolia, Adv.
                    Ms. Sagun Srivastava, Adv.
                    Ms. Nisha Pandey, Adv.

                    Mr. Preetesh Kapur, Sr. Adv.
                    Mr. Nirmal Kumar Ambastha, AOR
                    Ms. Ashmita Bisarya, Adv.
                    Mr. Sanjay Dutt, Adv.

                    Mr. Renjith B. Marar, Adv.
                    Ms. Lakshmi N. Kaimal, AOR
                    Mr. Rajkumar Pavothil, Adv.
                    Mr. Arun Poomulli, Adv.


                                   5
Mr. Harsh Vardhan Shah Shyam, Adv.
Mr. Davesh Kumar Sharma, Adv.
Ms. Ashu Jain, Adv.
Mr. Jaleen Johnson, Adv.
Mr. Keshavraj Nair, Adv.

Mr. V. Giri, Sr. Adv.
Mr. E. M. S. Anam, AOR

Mr. Rahul Narang, Adv.
Mr. Nihar Dharmadhikari, Adv.

Mr. Ashwin Kumar D. S., Adv.
Ms. Aditi Anil Dani, Adv.
Mr. Rangasaran Mohan, Adv.
Ms. Surbhi Mehta, AOR
Mr. Ishan Roy Chowdhury, Adv.

Mr. Tapesh Kumar Singh, Sr. Adv.
Mr. Sukant Vikram, AOR
Mr. Aditya P. Singh, Adv.
Mr. Pradhant Bharadwaj, Adv.

Mr. Pai Amit, AOR
Ms. Lochana S. Babu, Adv.
Ms. Pankhuri Bhardwaj, Adv.
Mr. Abhiyudaya Vats, Adv.
Mr. Tathagata Dutta, Adv.
Ms. Vanshika Dubey, Adv.
Mr. Kushal Dube, Adv.
Ms. Nikhil Pahwa, Adv.
Ms. Naresh Bakshi, Adv.

Petitioner-in-person

Mr. Smarhar Singh, AOR

Mr. Goutham Shivshankar, AOR
 Mr. Adit Jayeshbhai Shah, Adv.
 Mr. Sharanya Sinha, Adv.
 Mr. S. Sabari Bala Pandian, Adv.

Mr. B. Ramana Kumar, Adv.
 Mr. Raghunathan B., Adv.
 Mr. K. Paari Vendhan, AOR

Mr. Parijat Kishore, AOR

Mr. Sanyat Lodha, AOR

Mr. Ravi Raghunath, AOR



              6
                    Mr. Pramod Dayal, AOR

For Respondent(s)   Mr. Arvind P. Datar, Sr. Adv.
                    Mr. Pramod Dayal, AOR
                    Mr. Nikunj Dayal, Adv.

                    Mr. Anas Tanwir, AOR
                    Mr. Ebad Ur Rahman, Adv.
                    Mr. Tanay Hegde, Adv.

                    Mr. K. M. Natraj, A.S.G.
                    Mr. Raj Bahadur Yadav, AOR
                    Mr. Rupesh Kumar, Adv.
                    Mr. Piyush Beriwal, Adv.
                    Mr. Bhuvan Mishra, Adv.
                    Mr. Shivank Pratap Singh, Adv.
                    Mr. Prahlad Singh, Adv.
                    Mr. Shashank Bajpai, Adv.
                    Mr. Vatsal Joshi, Adv.
                    Mr. Ashok Panigrahi, Adv.
                    Mr. Rohit Verma, Adv.
                     Mr. Naman Tandon, Adv.
                     Mr. Yogya Rajpurohit, Adv.
                     Mr. Aayush Saklani, Adv.

                    Mr. K. Paari Vendhan, AOR

                    Mr. K. M. Natraj, A.S.G.
                    Mr. Amrish Kumar, AOR
                    Mr. Prahlad Singh, Adv.
                    Mr. Shashank Bajpai, Adv.
                    Mr. Naman Tondon, Adv.
                    Mr. Rohit Khare, Adv.

                    Mr. Wills Mathews, Adv.
                    Mr. Dhanesh M. Nair, Adv.
                    Mr. Paul John Edison, Adv.
                    Ms. Nanditta Batra, Adv.
                    Mr. Rakesh Garg, Adv.
                    Mr. Ashish Gopal Garg, Adv.
                    Ms. Shweta Garg, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List tomorrow i.e. 01.02.2024 as item No.101.

(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH) 7