Bombay High Court
Siesta Industrial And Trading ... vs The Municipal Corporation Of Greater ... on 13 December, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3448 OF 2023
Siesta Industrial And Trading Corporation ....PETITIONER
Through Its Partner Rakesh Shetty
V/S
The Municipal Corporation Of Greater Mumbai
....RESPONDENT
A Body Corporate WITH WRIT PETITION LODGING NO. 7891 OF 2023 Omana Padmanabhan Nair ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 7905 OF 2023 Quality Impex Pvt Ltd ....PETITIONER V/S The Municipal Corporation Of Gr.mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 8166 OF 2023 Jayesh Shankar Desai ....PETITIONER V/S The Municipal Corporation Of Gr.mumbai ....RESPONDENT WITH Page 1/3 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 11:42:30 ::: WRIT PETITION LODGING NO. 8196 OF 2023 Jayshankar Padmanabh Shetty ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 8214 OF 2023 Prema Sadashiv Shetty ....PETITIONER V/S The Municipal Corporation Of Gr.mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 8219 OF 2023 Ashok Shetty ....PETITIONER V/S The Municipal Corporation Of Gr.mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 12949 OF 2023 Jayashankar Padmanabh Shetty ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT WITH WRIT PETITION LODGING NO. 8165 OF 2023 Vincent Paul Benedict Peris ....PETITIONER V/S The Municipal Corporation Of Greater Mumbai ....RESPONDENT Mr BIPIN JOSHI for Petitioner in WP-3448-2023 Page 2/3 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 11:42:30 ::: Ms Sapna Krishnappa for petitioner in all other Writ petitions Mr N V Walawalkar, Sr Adv a/w Mr Shailesh Shah, Mr Joel Carlos, Ms Pooja Yadav i/b Sunil Sonawane for MCGM- Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 13th December, 2023 P.C. :
Due to paucity of time, stand over to 22-01-2024 @ 2.30pm for hearing.
Interim order, if any, to continue till then.
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