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State of Madhya Bharat - Section

Section 35 in The Madhya Bharat Abolition of Jagirs Act, Samvat 2008

35. Effect of provisions of Act and Rules inconsistent with other enactments.

- The provisions of this Act and any rules made thereunder shall have effect, notwithstanding anything inconsistent thereto, contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than, this Act.