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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(12) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(12)The objection will be removed,by the concerned Block Development Officer within seven days from the last date of its receipt and there after the Gram Katchahry will be intimated which will amend the panel accordingly and republish it as per sub-rule (9) as was done before.