Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Port Of Kandla (Handling And Storage Of Compressed Gas Cylinders) Rules, 1955 6. Discharge or loading of cylinders containing gases or liquid under pressure shall not be permitted between sunset and sunrise.
