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State of Jharkhand - Section

Section 816 in Bihar Education Code, 1961

816. General rules.

- The Director is empowered to make promotions to and within the upper division of the Subordinate Education Service. Promotions in the lower division of the Subordinate Educational Service and in the Lower Subordinate Service are made, as far as passible, at conferences of inspecting officers which are summoned by the Director.(G. O. no. 2472-E., dated the 30th October 1913.)